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4 articles

Ring the Royalty Bell: Calcutta HC’s Vodafone Ruling Reshapes India’s Music Rights

Court News

Ring the Royalty Bell: Calcutta HC’s Vodafone Ruling Reshapes India’s Music Rights

8 Jun 2026Read article ↗

Resolving Disputes in Global Sports and Creative Industries

Court News

Resolving Disputes in Global Sports and Creative Industries

8 Jun 2026Read article ↗

Salman Khan vs Abhinav Kashyap: ₹9 Crore Defamation Suit Rekindles Dabangg Feud

Court News

Salman Khan vs Abhinav Kashyap: ₹9 Crore Defamation Suit Rekindles Dabangg Feud

3 Feb 2026Read article ↗

Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”

Court News

Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”

5 Nov 2025Read article ↗