Court News
Delhi HC: De Facto Consent in Teen Relationships Cannot Be Ignored Under POCSO
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Court News
Calcutta HC Acquits Army Officer in Tinder Case: False Promise to Marry Not Rape in Consensual Long-Term Relationship
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Court News
Supreme Court Quashes Rape Case Based on False Promise of Marriage
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Court News
Supreme Court’s Liberal Approach: Rape Cases on False Promise of Marriage Must Be Judged with Nuance
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