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Capital Loss Set OffClear topic ×

2 articles

Income Tax Act 2025 Removes One-Time Capital Gains Set-Off: What It Means for Your Tax Bill

Court News

Income Tax Act 2025 Removes One-Time Capital Gains Set-Off: What It Means for Your Tax Bill

15 Feb 2026Read article ↗

ITAT Clarifies: Capital Loss Can Be Set Off Against Capital Gain Despite Different Tax Rates

Court News

ITAT Clarifies: Capital Loss Can Be Set Off Against Capital Gain Despite Different Tax Rates

15 Dec 2025Read article ↗