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Capital Gains DeductionClear topic ×

2 articles

ITAT Pune Rules in Favor of Taxpayer: Rs 91.45 Lakh Capital Gains Deduction Restored

Court News

ITAT Pune Rules in Favor of Taxpayer: Rs 91.45 Lakh Capital Gains Deduction Restored

27 Feb 2026Read article ↗

ITAT Bengaluru: Meals, Transport & Courier Costs Not Deductible In-House Property Transfer for NRIs

Court News

ITAT Bengaluru: Meals, Transport & Courier Costs Not Deductible In-House Property Transfer for NRIs

1 Jan 2026Read article ↗