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2 articles

Vodafone Idea’s Rating Upgrade: Legal and Regulatory Dimensions

Court News

Vodafone Idea’s Rating Upgrade: Legal and Regulatory Dimensions

27 May 2026Read article ↗

Vodafone Idea’s Mega Dilution: Equity Share Count Surges Past Rivals

Court News

Vodafone Idea’s Mega Dilution: Equity Share Count Surges Past Rivals

24 May 2026Read article ↗