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How to Save Over ₹2 Lakh in Tax Beyond Section 80C

How to Save Over ₹2 Lakh in Tax Beyond Section 80C

COURTKUTCHEHRY SPECIAL ON PERSONAL INCOME SMART TAXES SHAVING SCHEMES

 

How to Save Over ₹2 Lakh in Tax Beyond Section 80C

 

NPS Contributions Unlock Extra Deductions

 

Other Sections Offer Additional Relief

 

By Our Business Reporter

 

New Delhi: January 16, 2026:

Many taxpayers believe that once they use the ₹1.5 lakh deduction under Section 80C (through EPF, PPF, ELSS, LIC premiums, etc.), their tax-saving options are exhausted. However, the Income Tax Act provides several other avenues to reduce taxable income. By combining NPS contributions, employer benefits, health insurance, and housing-related deductions, individuals can save over ₹2 lakh more in taxes under the old tax regime.

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Sub Head 1: NPS Contributions Unlock Extra Deductions

The National Pension System (NPS) is the most powerful tool beyond Section 80C:

  • Section 80CCD(1B): Allows an additional ₹50,000 deduction for voluntary NPS contributions.
  • Section 80CCD (2): Employer contributions to NPS (up to 10% of salary for private employees, 14% for government employees) are deductible without any upper cap under Section 80C.
  • Together, these provisions can push total deductions well beyond the ₹1.5 lakh limit, making NPS a key instrument for salaried taxpayers.

Other Sections Offer Additional Relief

Beyond NPS, several other sections provide tax benefits:

  • Section 24(b): Deduction of up to ₹2 lakh per year on home loan interest for self-occupied property. For let-out property, the entire interest is deductible (subject to set-off limits).
  • Section 80D: Deduction for health insurance premiums – up to ₹25,000 for self/family and ₹50,000 for senior citizen parents.
  • House Rent Allowance (HRA): Exemption available for salaried employees living in rented accommodation.
  • Section 80E: Deduction for education loan interest with no upper limit.

By combining these, taxpayers can save well over ₹2 lakh in taxes, even after fully using Section 80C.

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Practical Example

Suppose a salaried taxpayer has already exhausted ₹1.5 lakh under Section 80C. Additional savings could be:

  • ₹50,000 under 80CCD(1B) (NPS voluntary contribution).
  • Employer contribution to NPS under 80CCD (2) (say ₹60,000).
  • ₹25,000 under 80D (health insurance).
  • ₹2 lakh under 24(b) (home loan interest).

Total additional deductions = ₹3.35 lakh, far exceeding the Section 80C cap.

Conclusion

The belief that tax savings end at ₹1.5 lakh under Section 80C is a myth. By leveraging NPS, health insurance, housing benefits, and employer contributions, taxpayers can save over ₹2 lakh more. Strategic planning under the old tax regime ensures maximum deductions and long-term financial security.

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