Legal Notices and Court Petitions

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LEGAL NOTICE TO APPOINT ARBITRATOR (7)

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LEGAL NOTICE RELATING TO A DISPUTE UNDER AGREEMENT TO SELL (7)

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LEGAL NOTICE U/S. 138 & 142 OF THE NEGOTIABLE INSTRUMENT ACT (5)

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LEGAL NOTICE TO QUIT UNDER SECTION 106 OF THE TRANSFER OF PROPERTY ACT. (2)

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LEGAL NOTICE FOR RECOVERY / REPAYMENT OF LOAN (5)

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DEMAND NOTICE UNDER INSOLVENCY AND BANKRUPTCY CODE 2016 (2)

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LEGAL NOTICE TO PROSECUTE UNDER SECTIONS 500 / 501/ 502 READ WITH SECTION 34 /120B I.P.C (2)

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LEGAL NOTICE RELATING TO EXTRADITION TREATY (2)

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MISC. LEGAL NOTICES (6)

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LEGAL NOTICE FOR RECOVERY OF THE AMOUNT DEPOSITED BY THE NOTICOR WITH THE NOTICEE (1)

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