Gift Deeds
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gift deed of the amounts paid under an agreement to sell by nomination of all the rights, titles and interest
gift deed of amount by cheque
conditional gift deed in favour of wife and nephew
gift deed gifting away goodwill of business, trade marks and patent
gift by father to his son of land with building with mortgage
gift deed of a house by a father to a son
gift deed by a co-owner of his share in an apartment to the other co-owner
gift deed of amount in indian rupees by a husband to a wife
gift deed of amount in indian rupees by a relative to a relative
gift deed of an amount in indian rupees by a father-in law to daughter-in law
gift deed of amount in indian rupees by a father to a daughter
gift deed of undivided share in a house by a co-owner to another co-owner
donation deed of land and amount for hospital in favour of charitable trust
gift deed of undivided share in the commercial office in favour of the co-owner
donation deed of plot of land to a society for running school with condition to provide 25% admission to poor children free of cost
gift deed of marriage gifts in favour of the daughter
gift deed of book debts
gift deed of undivided share in the apartment by joint owner to the nri joint owner through a power of attorney holder of the nri joint owner
gift deed of amount by friend in favour of friend
donation deed of builtup property alongwith amount for running charitable primary school
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