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will by father to multiple children

will of jwelary by a grand mother to grand daughter and grand daughter in laws

succession certificate

letter of administration

form of bond under section 371 of succession act

extension of succession certificate/letter of administration

agreement to sell and purchase (irrevocable) by a company in respect of already rented to a bank entire basement and ground floor

agreement to sell and purchase by a company in respect of entire basement and ground floor already rented to a bank

general power of attorney to be executed by multiple individuals in favour of the builder pursuant to a collaboration agreement for redevelopment of a plot having long title history

agreement to sell in respect of a flat under a self financing scheme against which loan was taken from the bank

general power of attorney by a single owner of a residential apartment in a designer home housing complex

deed of revocation of special power of attorney or general power of attorney of a plot

agreement to sell in respect of a residential plot in a colony developed by a developer which was purchased by the seller from the developer

general power of attorney by an unmarried daughter in favour of brother and/or father in respect of her share in a residential plot

general power of attorney by a brother in favour of sister in respect of her share in a residential plot

general power of attorney by owner of a residential plot in favour of his wife

general power of attorney by husband & wife in favour of their father/father-in law or mother/mother-in law in respect of commercial shop

general power of attorney of movable / immovable properties by a son in favour of his father & mother

general power of attorney of an apartment by a mother in favour of her son
