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donation deed donating amount to a public charitable trust by the son of the settler of the trust
revocable gift deed by a father in law in favour of daughter – in- law creating life estate for her maintenance
gift deed of a freehold farm house by father to son
gift deed of a built-up house by a grand father to a grand daughter
gift deed of a residential apartment by a father-in law to daughter-in law
gift deed of a commercial space by a husband to a wife
gift deed of a third floor of a house by a relative to a relative
donation deed of builtup property for running a free library
gift deed of amount by a grand father in favour of minor grand daughter for her higher education and or for her marriage
gift deed of amount by a grand mother in favour of minor grand son for his higher education
donation of a plot of land to a pandit for building a temple
will in favour of family (short form)
will in favour of wife (short form)
will in favour of family (long form)
will of a widower in favour of a relative (other than own son)
will regarding ancestral and other properties
will appointing an executor to act as a trestee for the benefit of the minors
will regarding multiple properties
will in favour of wife appointing her as guardian for minor child
