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35 results
![WILL BY FATHER IN RESPECT OF HIS 50% SHARE](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will by father in respect of his 50% share
![WILL BY A MOTHER IN RESPECT OF HER 50% SHARE](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will by a mother in respect of her 50% share
![WILL OF AN IMMOVABLE PROPERTY BY A PERSON IN FAVOUR OF A THIRD PARTY](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will of an immovable property by a person in favour of a third party
![WILL BY A SON IN FAVOUR OF MOTHER](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will by a son in favour of mother
![WILL CUM TRUST](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will cum trust
![WILL OF MULTIPLE PROPERTIES IN FAVOUR OF SISTER](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will of multiple properties in favour of sister
![WILL OF WIFE SHARES’ AFTER THE DEATH OF WIFE AND AFTER A FAMILY SETTLEMENT](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will of wife shares’ after the death of wife and after a family settlement
![WILL OF A CO-OWNER IN CASE OF A PROPERTY UNDER COLLABORATION AGREEMENT](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will of a co-owner in case of a property under collaboration agreement
![WILL OF JWELARY BY A FATHER IN LAW IN FAVOUR OF DAUGHTER IN LAWS](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will of jwelary by a father in law in favour of daughter in laws
![WILL BY FATHER TO MULTIPLE CHILDREN](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will by father to multiple children
![WILL OF JWELARY BY A GRAND MOTHER TO GRAND DAUGHTER AND GRAND DAUGHTER IN LAWS](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
will of jwelary by a grand mother to grand daughter and grand daughter in laws
![SUCCESSION CERTIFICATE](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
succession certificate
![LETTER OF ADMINISTRATION](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
letter of administration
![FORM OF BOND UNDER SECTION 371 OF SUCCESSION ACT](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
form of bond under section 371 of succession act
![EXTENSION OF SUCCESSION CERTIFICATE/LETTER OF ADMINISTRATION](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)