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Power of Attorney
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34 results
general power of attorney to be executed by multiple individuals in favour of the builder pursuant to a collaboration agreement for redevelopment of a plot having long title history
general power of attorney by a single owner of a residential apartment in a designer home housing complex
deed of revocation of special power of attorney or general power of attorney of a plot
general power of attorney by an unmarried daughter in favour of brother and/or father in respect of her share in a residential plot
general power of attorney by a brother in favour of sister in respect of her share in a residential plot
general power of attorney by owner of a residential plot in favour of his wife
general power of attorney by husband & wife in favour of their father/father-in law or mother/mother-in law in respect of commercial shop
general power of attorney of movable / immovable properties by a son in favour of his father & mother
general power of attorney of an apartment by a mother in favour of her son
general power of attorney by various nri owners in favour of uncle/cousin in respect of already owned & to be acquired movable & immovable properties
general power of attorney by a wife in favour of her husband in respect of a residential house and other immovable properties
general power of attorney by a daughter in favour of her father in respect of a shop, various cyber / it units & other immovable properties
general power of attorney by a sister in favour of a sister for purchase & sale of any movable properties & immovable properties
general power of attorney in favour of husband & son in respect of movable / immovable properties including a flat & shop which are under agreement to purchase / agreement to sell
general power of attorney by husband & wife in favour of two daughters in respect of residential house / ancestral land / bank account / fixed deposit / joint pension account / securities / cars etc
general power of attorneyby two brothers in favour of uncle in respect of a residential apartment
general power of attorney by husband & wife in favour of grandson in respect of purchase or sale of immovable properties
general power of attorney by a sister in favour of brotehr & sister in respect of immovable properties
general power of attorney by a nri in favour of his brother in respect of all his moviable & immovable properties
