- Legal Notices and Court Petitions
- Legal Notices
- MISC. LEGAL NOTICES
MISC. LEGAL NOTICES
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6 results
![LEGAL NOTICE SERVED BY A GROUP OF CLIENTS ON VARIOUS COLLUDING LITIGANTS FOR NOT CHALLENGING A COLLUSIVE COURT ORDER AS THE COLLUSIVE COURT ORDER HAVE FAR REACHING IMPLICATION ON THE GROUP OF CLIENTS.](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
legal notice served by a group of clients on various colluding litigants for not challenging a collusive court order as the collusive court order have far reaching implication on the group of clients.
![LEGAL NOTICE TO MUNICIPAL CORPORATION UNDER PROVISIONS OF MUNICIPAL CORPORATION ACT.](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
legal notice to municipal corporation under provisions of municipal corporation act.
![LEGAL NOTICE INTIMATING LOST / MISPLACEMENT / UNTRACEABLITY OF BLANK SIGNED CHEQUE & WARNING AGAINST USE/MISUSE OF THE SAME.](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
legal notice intimating lost / misplacement / untraceablity of blank signed cheque & warning against use/misuse of the same.
![LEGAL NOTICE WARNING NOT TO INITIATE CIVIL/CRIMINAL CASES OR FACE YOUR EXPOSURE BEFORE POLICE / CBI / ENFORCEMENT DIRECTORATE / BANKS / STATUTORY AUTHORTY(IES) ALONGWITH CIVIL & CRIMINAL ACTION](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
legal notice warning not to initiate civil/criminal cases or face your exposure before police / cbi / enforcement directorate / banks / statutory authorty(ies) alongwith civil & criminal action
![LEGAL NOTICE GIVING A CHANCE TO EITHER CANCEL & TRANSFER BACK FRAUDULENTLY GOT TRANSFERRED SHARES BASED ON FALSE, FORGED & FABRICATED DOCUMENTS OR FACE FIR/CIVIL & CRIMINAL ACTION](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
legal notice giving a chance to either cancel & transfer back fraudulently got transferred shares based on false, forged & fabricated documents or face fir/civil & criminal action
![PUBLIC NOTICE](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)