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    4. LEGAL NOTICE TO QUIT UNDER SECTION 106 OF THE TRANSFER OF PROPERTY ACT.

    LEGAL NOTICE TO QUIT UNDER SECTION 106 OF THE TRANSFER OF PROPERTY ACT.

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    LEGAL NOTICE TO QUIT UNDER SECTION 106 OF THE TRANSFER OF PROPERTY ACT, IN RESPECT OF A COMMERCIAL UNIT UNDER A LEASE AGREEMENT.
    legal notice to quit under section 106 of the transfer of property act, in respect of a commercial unit under a lease agreement.
    LEGAL NOTICE UNDER SECTION-106 OF THE TRANSFER OF PROPERTY ACT 1882 IN RESPECT OF A SHOP UNDER A LEASE DEED.
    legal notice under section-106 of the transfer of property act 1882 in respect of a shop under a lease deed.