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    4. LEGAL NOTICE TO PROSECUTE UNDER SECTIONS 500 / 501/ 502 READ WITH SECTION 34 /120B I.P.C

    LEGAL NOTICE TO PROSECUTE UNDER SECTIONS 500 / 501/ 502 READ WITH SECTION 34 /120B I.P.C

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    LEGAL NOTICE TO PROSECUTE UNDER SECTIONS 500 / 501/ 502 READ WITH SECTION 34 /120B I.P.C IN CASE OF PUBLICATION OF DEFAMATORY ARTICLE IN THE NEWS PAPER BY A JOURNALIST.
    legal notice to prosecute under sections 500 / 501/ 502 read with section 34 /120b i.p.c in case of publication of defamatory article in the news paper by a journalist.
    LEGAL NOTICE FOR REMOVAL OF HIGHLY OBJECTIONABLE & DEFAMATORY CONTENTS UPLOADED ON GOOGLE SITE OR TO FACE PROSECUTION UNDER SECTIONS 500 I.P.C. ETC.
    legal notice for removal of highly objectionable & defamatory contents uploaded on google site or to face prosecution under sections 500 i.p.c. etc.