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- LEGAL NOTICE FOR RECOVERY / REPAYMENT OF LOAN
LEGAL NOTICE FOR RECOVERY / REPAYMENT OF LOAN
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![LEGAL NOTICE ON BEHALF OF APARTMENT OWNER FOR RAISING CLAIM ON A INTERIOR DECORATOR FOR DEFECTIVE WORK EXECUTED BY THE INTERIOR DECORATOR PURSUANT TO A PROPERTY DEVELOPMENT AGREEMENT.](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
legal notice on behalf of apartment owner for raising claim on a interior decorator for defective work executed by the interior decorator pursuant to a property development agreement.
![LEGAL NOTICE FOR RECOVERY OF A SUM](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
legal notice for recovery of a sum
![LEGAL NOTICE TO EITHER REPAY UNSECURED LOAN ALONGWITH INTEREST OR ALTERNATIVELY ALLOT EQUITY SHARES IN THE COMPANY.](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
legal notice to either repay unsecured loan alongwith interest or alternatively allot equity shares in the company.
![LEGAL NOTICE TO EITHER REPAY THE UNSECURED LOAN ALONGWITH INTEREST OR ATLEAST EQUITY SHARES IN YOUR COMPANY @ NAV PER EQUITY SHARE CALCULATED AS PER RBI GUIDELINES FOR THE AMOUNT EQUIVALENT TO DUE UNSECURED LOAN ALONGWITH INTEREST.](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
legal notice to either repay the unsecured loan alongwith interest or atleast equity shares in your company @ nav per equity share calculated as per rbi guidelines for the amount equivalent to due unsecured loan alongwith interest.
![LEGAL NOTICE FOR RECOVERY OF UNSECURED LOAN ALONGWITH INTEREST ARISING OUT OF AN ORAL AGREEMENT.](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)