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Gift Deeds
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31 results

gift deed of the amounts paid under an agreement to sell by nomination of all the rights, titles and interest

gift deed of amount by cheque

conditional gift deed in favour of wife and nephew

gift deed gifting away goodwill of business, trade marks and patent

gift by father to his son of land with building with mortgage

gift deed of a house by a father to a son

gift deed by a co-owner of his share in an apartment to the other co-owner

gift deed of amount in indian rupees by a husband to a wife

gift deed of amount in indian rupees by a relative to a relative

gift deed of an amount in indian rupees by a father-in law to daughter-in law

gift deed of amount in indian rupees by a father to a daughter

gift deed of undivided share in a house by a co-owner to another co-owner

donation deed of land and amount for hospital in favour of charitable trust

gift deed of undivided share in the commercial office in favour of the co-owner

donation deed of plot of land to a society for running school with condition to provide 25% admission to poor children free of cost

gift deed of marriage gifts in favour of the daughter

gift deed of book debts

gift deed of undivided share in the apartment by joint owner to the nri joint owner through a power of attorney holder of the nri joint owner

gift deed of amount by friend in favour of friend
