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Gift Deeds
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31 results
![GIFT DEED OF THE AMOUNTS PAID UNDER AN AGREEMENT TO SELL BY NOMINATION OF ALL THE RIGHTS, TITLES AND INTEREST](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of the amounts paid under an agreement to sell by nomination of all the rights, titles and interest
![GIFT DEED OF AMOUNT BY CHEQUE](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of amount by cheque
![CONDITIONAL GIFT DEED IN FAVOUR OF WIFE AND NEPHEW](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
conditional gift deed in favour of wife and nephew
![GIFT DEED GIFTING AWAY GOODWILL OF BUSINESS, TRADE MARKS AND PATENT](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed gifting away goodwill of business, trade marks and patent
![GIFT BY FATHER TO HIS SON OF LAND WITH BUILDING WITH MORTGAGE](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift by father to his son of land with building with mortgage
![GIFT DEED OF A HOUSE BY A FATHER TO A SON](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of a house by a father to a son
![GIFT DEED BY A CO-OWNER OF HIS SHARE IN AN APARTMENT TO THE OTHER CO-OWNER](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed by a co-owner of his share in an apartment to the other co-owner
![GIFT DEED OF AMOUNT IN INDIAN RUPEES BY A HUSBAND TO A WIFE](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of amount in indian rupees by a husband to a wife
![GIFT DEED OF AMOUNT IN INDIAN RUPEES BY A RELATIVE TO A RELATIVE](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of amount in indian rupees by a relative to a relative
![GIFT DEED OF AN AMOUNT IN INDIAN RUPEES BY A FATHER-IN LAW TO DAUGHTER-IN LAW](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of an amount in indian rupees by a father-in law to daughter-in law
![GIFT DEED OF AMOUNT IN INDIAN RUPEES BY A FATHER TO A DAUGHTER](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of amount in indian rupees by a father to a daughter
![GIFT DEED OF UNDIVIDED SHARE IN A HOUSE BY A CO-OWNER TO ANOTHER CO-OWNER](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of undivided share in a house by a co-owner to another co-owner
![DONATION DEED OF LAND AND AMOUNT FOR HOSPITAL IN FAVOUR OF CHARITABLE TRUST](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
donation deed of land and amount for hospital in favour of charitable trust
![GIFT DEED OF UNDIVIDED SHARE IN THE COMMERCIAL OFFICE IN FAVOUR OF THE CO-OWNER](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of undivided share in the commercial office in favour of the co-owner
![DONATION DEED OF PLOT OF LAND TO A SOCIETY FOR RUNNING SCHOOL WITH CONDITION TO PROVIDE 25% ADMISSION TO POOR CHILDREN FREE OF COST](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
donation deed of plot of land to a society for running school with condition to provide 25% admission to poor children free of cost
![GIFT DEED OF MARRIAGE GIFTS IN FAVOUR OF THE DAUGHTER](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of marriage gifts in favour of the daughter
![GIFT DEED OF BOOK DEBTS](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of book debts
![GIFT DEED OF UNDIVIDED SHARE IN THE APARTMENT BY JOINT OWNER TO THE NRI JOINT OWNER THROUGH A POWER OF ATTORNEY HOLDER OF THE NRI JOINT OWNER](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of undivided share in the apartment by joint owner to the nri joint owner through a power of attorney holder of the nri joint owner
![GIFT DEED OF AMOUNT BY FRIEND IN FAVOUR OF FRIEND](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)
gift deed of amount by friend in favour of friend
![DONATION DEED OF BUILTUP PROPERTY ALONGWITH AMOUNT FOR RUNNING CHARITABLE PRIMARY SCHOOL](https://cspl.blob.core.windows.net/courtkutchehry/LegalDocuments/affidavit_sample.png)