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    • Advocate Mangesh Yeole

      Experience : 3 Years
      City : Akola , Maharashtra
      Area of Expertise
      Consumer Protection
      Arbitration & Conciliation
      Cheque Bounce
      Family Law
      Contract Act
      Divorce & Alimony
      Recovery & Debt
      Securities Law
      Court of Practice
      District Court, Akola
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    • Advocate Subodh Palaspagar

      Experience : 10 Years
      City : Akola , Maharashtra
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Bombay High Court
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    • Advocate Jagan Iyengar

      Experience : 16 Years
      City : Anantapur , Andhra Pradesh
      Area of Expertise
      Civil Law
      Court of Practice
      City Civil Court (Hyderabad)
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    • Advocate Ashish Wasnik

      Experience : 17 Years
      City : Nagpu , Maharashtra
      Area of Expertise
      Property Law
      Court of Practice
      District Court Nagpur
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    • Advocate Sayyed imran ali Sayyed

      Experience : 7 Years
      City : Nagpu , Maharashtra
      Area of Expertise
      Property Law
      Court of Practice
      District Court Nagpur
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    • Advocate Sunil Ingole

      Experience : 14 Years
      City : Nagpu , Maharashtra
      Area of Expertise
      Agricultural Law
      Court of Practice
      Bombay High Court
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    • Advocate Advocate Paresh Pandey

      Experience : 10 Years
      City : Varanasi , Uttar Pradesh
      Area of Expertise
      Criminal Law
      Family Law
      Consumer Protection
      Divorce & Alimony
      Motor Vehicle Acts & Rules
      Court of Practice
      District Court, Varanasi
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    • Advocate Arjun Kapoor Kapoor

      Experience : 2 Years
      City : New Delhi , Delhi
      Area of Expertise
      Cheque Bounce
      Consumer Protection
      Civil Law
      R.T.I (Right To Information)
      Court of Practice
      Delhi High Court
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    • Advocate Dnyaneshwar Korde

      Experience : 24 Years
      City : Aurangabad , Maharashtra
      Area of Expertise
      Civil Law
      Court of Practice
      Bombay High Court
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    • Advocate Dyneshwar Korde

      Experience : 24 Years
      City : Aurangabad , Maharashtra
      Area of Expertise
      Civil Law
      Court of Practice
      District Court, Aurangabad
      Bombay High Court
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