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    • Advocate akram khan

      Experience : 13 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
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    • Advocate MANNESH GUMBER

      Experience : 10 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Court of Practice
      District Court Saket
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    • Advocate Dinesh Tayade

      Experience : 15 Years
      City : Nagpu , Maharashtra
      Area of Expertise
      Civil Law
      Court of Practice
      Bombay High Court
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    • Advocate PARVESH KUMAR

      Experience : 1 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Administrative Law
      Labour Law
      Court of Practice
      Delhi High Court
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    • Advocate Harmod Lamba

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Civil Law
      Court of Practice
      District Court Rohini
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    • Advocate Seema Tomar

      Experience : 8 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Family Law
      Cheque Bounce
      Property Law
      Court of Practice
      Family Court, Delhi
      District Consumer Forums, Delhi
      District Court Dwarka
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    • Advocate Rajesh Tiwari

      Experience : 15 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      Patna High Court
      District Court Karkardooma
      District Court Saket
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    • Advocate Waris Ali

      Experience : 11 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Commercial Law
      Arbitration & Conciliation
      Court of Practice
      Delhi High Court
      Debt Recovery Tribunal (DRT), Delhi
      District Court Karkardooma
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    • Advocate Shivinder Chopra

      Experience : 24 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Corporate Law
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate Pallavi Sharma

      Experience : 2 Years
      City : New Delhi , Delhi
      Area of Expertise
      Human Rights
      Court of Practice
      Supreme Court Of India
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