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    • Advocate Yogendra Kumar Kalia

      Experience : 35 Years
      City : Karnal , Haryana
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    • Advocate gopal saini

      Experience : 15 Years
      City : Gurgaon , Haryana
      Court of Practice
      Punjab and Haryana High Court
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    • Advocate Ishwar Karwasra

      Experience : 20 Years
      City : Hissar , Haryana
      Court of Practice
      District Court Hisar
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    • Advocate Barinderjit Singh Bajwa

      Experience : 5 Years
      City : Amritsar , Punjab
      Area of Expertise
      Labour Law
      International Law
      Food & Drug Law
      Administrative Law
      Civil Law
      Family Law
      Property Law
      Others
      Recovery & Debt
      Motor Vehicle Acts & Rules
      Agricultural Law
      Banking & Finance
      Accident & Injuries
      Cheque Bounce
      Child Custody
      Court of Practice
      District Court, Ajnala
      District Court, Amritsar
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    • Advocate Narbir Singh

      Experience : 6 Years
      City : Gurgaon , Haryana
      Court of Practice
      District Court Gurgaon
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