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    • Advocate Mangesh Yeole

      Experience : 3 Years
      City : Akola , Maharashtra
      Area of Expertise
      Consumer Protection
      Arbitration & Conciliation
      Cheque Bounce
      Family Law
      Contract Act
      Divorce & Alimony
      Recovery & Debt
      Securities Law
      Court of Practice
      District Court, Akola
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    • Advocate Subodh Palaspagar

      Experience : 10 Years
      City : Akola , Maharashtra
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Bombay High Court
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    • Advocate Jagan Iyengar

      Experience : 16 Years
      City : Anantapur , Andhra Pradesh
      Area of Expertise
      Civil Law
      Court of Practice
      City Civil Court (Hyderabad)
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    • Advocate Ashish Wasnik

      Experience : 17 Years
      City : Nagpu , Maharashtra
      Area of Expertise
      Property Law
      Court of Practice
      District Court Nagpur
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    • Advocate Sayyed imran ali Sayyed

      Experience : 7 Years
      City : Nagpu , Maharashtra
      Area of Expertise
      Property Law
      Court of Practice
      District Court Nagpur
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    • Advocate Sunil Ingole

      Experience : 14 Years
      City : Nagpu , Maharashtra
      Area of Expertise
      Agricultural Law
      Court of Practice
      Bombay High Court
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    • Advocate Advocate Paresh Pandey

      Experience : 10 Years
      City : Varanasi , Uttar Pradesh
      Area of Expertise
      Criminal Law
      Family Law
      Consumer Protection
      Divorce & Alimony
      Motor Vehicle Acts & Rules
      Court of Practice
      District Court, Varanasi
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    • Advocate Arjun Kapoor Kapoor

      Experience : 2 Years
      City : New Delhi , Delhi
      Area of Expertise
      Cheque Bounce
      Consumer Protection
      Civil Law
      R.T.I (Right To Information)
      Court of Practice
      Delhi High Court
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    • Advocate Dnyaneshwar Korde

      Experience : 24 Years
      City : Aurangabad , Maharashtra
      Area of Expertise
      Civil Law
      Court of Practice
      Bombay High Court
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    • Advocate Dyneshwar Korde

      Experience : 24 Years
      City : Aurangabad , Maharashtra
      Area of Expertise
      Civil Law
      Court of Practice
      District Court, Aurangabad
      Bombay High Court
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    • Advocate Revan Bhumkar

      Experience : 25 Years
      City : Aurangabad , Maharashtra
      Area of Expertise
      Civil Law
      Court of Practice
      Bombay High Court
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    • Advocate Amit Sharma

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate Pradeep Kumar

      Experience : 11 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
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    • Advocate Murari Lal Sharma

      Experience : 15 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
      District Court Saket
      District Court Rohini
      District Court Dwarka
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    • Advocate omvir singh

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
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    • Advocate upender Singh

      Experience : 19 Years
      City : New Delhi , Delhi
      Area of Expertise
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
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    • Advocate Anand Ahlawat

      Experience : 3 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Tis Hazari
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    • Advocate Jyoti Kumar Mangalam

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Arbitration & Conciliation
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Rohini
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    • Advocate DEVENDER KUMAR JAIN

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      District Court Tis Hazari
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    • Advocate prakash chandra

      Experience : 7 Years
      City : Patna , Bihar
      Area of Expertise
      Civil Law
      Court of Practice
      Patna High Court
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    • Advocate DINESH DOGRA

      Experience : 16 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      District Court Dwarka
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    • Advocate Hemant Gupta

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
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    • Advocate satykam SAINI

      Experience : 21 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      Supreme Court Of India
      Delhi High Court
      District Court Tis Hazari
      District Court Dwarka
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    • Advocate VIRENDER SINGH

      Experience : 3 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Court of Practice
      District Court Dwarka
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    • Advocate Shyam Manohar

      Experience : 4 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Supreme Court Of India
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    • Advocate Abdul Nasir Khan

      Experience : 14 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Court of Practice
      Delhi High Court
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    • Advocate PRASHANT. CHAUDHARI.

      Experience : 9 Years
      City : Mumbai-City , Maharashtra
      Area of Expertise
      Civil Law
      Court of Practice
      Supreme Court Of India
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    • Advocate mushfique raja

      Experience : 1 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Karkardooma
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    • Advocate mushfique raja

      Experience : 1 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Karkardooma
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    • Advocate AMIT KUMAR SINGH

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      District Court Karkardooma
      Delhi High Court
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