Bar Council ID
JK-691/2017
- Lawyer Search
- Lawyer Profile
Advocate Mohammed Saalik
Experience: 5 Years
Jammu, Jammu and Kashmir
Advocate Mohammed Saalik
Substantive knowledge on law and legal procedures
City Of Residence
Jammu
Court Of Practice
- District Court Jammu
- Jammu & Kashmir High Court
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Alternative Dispute Resolution
- Banking & Finance
- Civil Law
- Consumer Protection
- Contract Act
- Criminal Law
- Cyber Law
- Family Law
- Muslim Law
Langauges
- English
- Urdu
- Hindi
- Punjabi
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