Bar Council ID
UP0524/2009
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- Lawyer Profile
Advocate Vinay Pandey
Experience: 14 Years
Lucknow, Uttar Pradesh
Advocate Vinay Pandey
I am practicing since 2009 in Lucknow before various courts of law. My core area of practice is the Armed Forces Tribunal, Consumer protection, and Real Estate law.
City Of Residence
Lucknow
Court Of Practice
- Allahabad High Court
- Armed Forced Tribunal (AFT) Lucknow
- District Court Lucknow
- State Consumer Disputes Redressal Commission, U.P
Area Of Expertise
- Armed Forced Tribunal
- Banking & Finance
- Cheque Bounce
- Consumer Protection
- Real Estate
Langauges
- Hindi
- English
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Telephonic Consultation
- Duration: 30 Minutes
- 1000.00 /-
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Video Conference
- Duration: 30 Minutes
- 1500.00 /-
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Detailed opinion by e-mail
- Duration: --
- 2500.00 /-
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Personal Meeting
- Duration: 30 Minutes
- 1500.00 /-
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