Bar Council ID
G/1727/2021
- Lawyer Search
- Lawyer Profile
Advocate Nisarg Desai
Experience: 2 Years
Ahmedabad, Gujarat
Advocate Nisarg Desai
City Of Residence
Ahmedabad
Court Of Practice
- Debt Recovery Tribunal (DRT) Ahmedabad
- Gujarat High Court
- National Company Law Tribunal
- Supreme Court Of India
Area Of Expertise
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