Bar Council ID
MAH/3243/2011
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Advocate SUNIL TATADE
Experience: 11 Years
Buldhana, Maharashtra
Advocate SUNIL TATADE
S.S.C. - Science & Math H.S.C. - Science & Math B. Com. (Bachelor of Commerce) - Commerce Graduate M.C.A. (Master of Computer Application) Computer Application Post Graduate Degree LL. B. (Bachelor of Law) - 3 Years Graduate of Law P.G.D.C.L. and IT (Post Graduate Diploma in Cyber Law and Information Technology) 1 Year Post Graduate Diploma in Cyber Law and Information Technology
City Of Residence
Buldhana
Court Of Practice
- District Court, Akola
- District Court, Jalgaon
Area Of Expertise
- Alternative Dispute Resolution
- Banking & Finance
- Cheque Bounce
- Civil Law
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Family Law
- General Practice
- Information Technology
- Litigation
- Property Law
Langauges
- English
- Hindi
- Marathi
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