Bar Council ID
2896/22
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- Lawyer Profile
Advocate Gaurav Pandey
Experience: 2 Years
New Delhi, Delhi
Advocate Gaurav Pandey
CIVIL,CRIMINAL ,FAMILY MATTERS, & MOTOR ACCIDENTAL CLAIM MATTERS
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Civil Law
- Corporate Law
- Criminal Law
- Family Law
- Motor Vehicle Acts & Rules
Langauges
- English
- Hindi
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