Bar Council ID
D/3557/2017
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- Lawyer Profile
Advocate DENSON JOSEPH
Experience: 25 Years
Faridabad, Haryana
Advocate DENSON JOSEPH
One of the finest litigation lawyers in the Country.
City Of Residence
Faridabad
Court Of Practice
- Allahabad High Court (Lucknow Bench)
- Debt Recovery Tribunal (DRT), Chandigarh
- Debt Recovery Tribunal (DRT), Lucknow
- Delhi High Court
- Gujarat High Court
- Madhya Pradesh High Court (Gwalior Bench)
- Rajasthan High Court
- Supreme Court Of India
Area Of Expertise
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Civil Law
- Commercial Law
- Constitutional Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Litigation
- Medical Malpractice
- Real Estate
- Recovery & Debt
Langauges
- English
- Marathi
- Punjabi
- Malayalam
- Hindi
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