Bar Council ID
P/927/2017
- Lawyer Search
- Lawyer Profile
Advocate Manvir Singh Rana
Experience: 6 Years
Chandigarh, Chandigarh
Advocate Manvir Singh Rana
City Of Residence
Chandigarh
Court Of Practice
- District Court Mohali
- District Court Panchkula
- District Court, Chandigarh
- Punjab and Haryana High Court
Area Of Expertise
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Personal Meeting
- Duration: 30 Minutes
- 3000.00 /-
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Telephonic Consultation
- Duration: 30 Minutes
- 3000.00 /-
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Video Conference
- Duration: 30 Minutes
- 3000.00 /-
- Book Appointment
