Bar Council ID
P/772-D-1/2005
- Lawyer Search
- Lawyer Profile
Advocate Sandeep Phogat
Experience: 16 Years
Gurgaon, Haryana
Advocate Sandeep Phogat
Practising since 2005
City Of Residence
Gurgaon
Court Of Practice
- Delhi High Court
- District Consumer Forums, Delhi
- District Court Dwarka
- District Court Gurgaon
- District Court Patiala House
- Family Court, Delhi
- National Company Law Tribunal
- National Consumer Disputes Redressal Commission
- Punjab and Haryana High Court
- State Commission Delhi
- State Consumer Commission, Haryana
Area Of Expertise
- Accident & Injuries
- Alternative Dispute Resolution
- Arbitration & Conciliation
- Banking & Finance
- Bankruptcy
- Cheque Bounce
- Child Custody
- Civil Law
- Commercial Law
- Consumer Protection
- Contract Act
- Corporate Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Intellectual Property Rights
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Motor Vehicle Acts & Rules
- Property Law
- Real Estate
- Will And Trust
Langauges
- English
- Hindi
Forum discussions by Advocate Sandeep (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
