Bar Council ID
D/4332/2015
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- Lawyer Profile
Advocate Dipanshu gaur
Experience: 6 Years
Faridabad, Haryana
Advocate Dipanshu gaur
BBA(CAM), Llb 3 year
City Of Residence
Faridabad
Court Of Practice
- Delhi High Court
- District Court Faridabad
- Punjab and Haryana High Court
- Supreme Court Of India
Area Of Expertise
- Cheque Bounce
- Child Custody
- Civil Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Motor Vehicle Acts & Rules
Langauges
- English
- Hindi
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