Bar Council ID
D/3181/13
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Advocate Rahul Maurya
Experience: 8 Years
New Delhi, Delhi
Advocate Rahul Maurya
Successfully conducted criminal trials as a defense counsel and acquitted accused persons, got relief in many civil matters as well criminal matters in trial courts, high courts and Supreme Court of India.
City Of Residence
New Delhi
Court Of Practice
- Allahabad High Court
- Delhi High Court
- Patna High Court
- Punjab and Haryana High Court
- Supreme Court Of India
- Uttarakhand High Court
Area Of Expertise
- Administrative Law
- Cheque Bounce
- Commercial Law
- Constitutional Law
- Consumer Protection
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Education
- Environmental & Forest Law
- Family Law
- Human Rights
- Intellectual Property Rights
- Landlord And Tenancy Law
- Litigation
- Medical Malpractice
- Property Law
- Real Estate
Langauges
- English
- Hindi
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