Bar Council ID
D/6072/2021
- Lawyer Search
- Lawyer Profile
Advocate AMIT Kumar JHA
Experience: 1 Years
New Delhi, Delhi
Advocate AMIT Kumar JHA
Bail & Trials
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
- District Court Tis Hazari
Area Of Expertise
- Criminal Law
Langauges
- English
- Hindi
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Telephonic Consultation
- Duration: 30 Minutes
- 500.00 /-
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