Bar Council ID
D-725/2001
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Advocate ANURAG SINGHAL
Experience: 20 Years
New Delhi, Delhi
Advocate ANURAG SINGHAL
Authored scores of books on subjects varying: VAT, GST, Right to Education, Apartment Laws, Benami Property, and now writing on Postmortem. Done B. Com, LL.B., M.A. (Pol. Sc.) LL.M. (Criminal Laws) and Now doing Ph.d (Cr.)
City Of Residence
New Delhi
Court Of Practice
- BOMBAY HIGH COURT (AURANGABAD BENCH)
- Bombay High Court (Goa Bench)
- Delhi High Court
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Constitutional Law
- Corporate Law
- Medical Malpractice
Langauges
- English
- Hindi
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