Bar Council ID
MAH/7593/2019
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Advocate adv. kanchan kumari
Experience: 1 Years
Mumbai-City, Maharashtra
Advocate adv. kanchan kumari
Advocate Kanchan Kumari has been practicing and handling cases independently and the group of lawyers with result oriented approach, both professionally and ethically and has known acquired over more than a years and providing professional legal consultancy and advisory services in any matter relate.
City Of Residence
Mumbai-City
Court Of Practice
- Bombay High Court
- Family Court, Mumbai
Area Of Expertise
- Banking & Finance
- Cheque Bounce
- Child Custody
- Consumer Protection
- Family Law
- General Practice
- Human Rights
- Landlord And Tenancy Law
- Litigation
- Motor Vehicle Acts & Rules
- Real Estate
Langauges
- English
- Hindi
- Marathi
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