Bar Council ID
MAH/4744/2017
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Advocate Sandeep Sheregar
Experience: 3 Years
Thane, Maharashtra
Advocate Sandeep Sheregar
I have 25 years of Insurance, Banking and Finance related experience as a Freelance Practitioner. Three years experience as a Practicing Lawyer in the field of Civil, Criminal and Banking and Finance cases with Bombay High Court, City Civil Court Mumbai and District Court of Thane and Debt Recovery Tribunal Vashi Navi Mumbai.
City Of Residence
Thane
Court Of Practice
- Bombay High Court
- Debt Recovery Tribunal (DRT), Mumbai
Area Of Expertise
- Banking & Finance
- Corporate Law
- Criminal Law
- Customs & Central Excise
- Divorce & Alimony
- Property Law
Langauges
- English
- Hindi
- Marathi
- Kannada
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