Bar Council ID
MAH/4972/2015
- Lawyer Search
- Lawyer Profile
Advocate Garima Mehrotra
Experience: 5 Years
Mumbai-City, Maharashtra
Advocate Garima Mehrotra
City Of Residence
Mumbai-City
Court Of Practice
- Bombay High Court
- Debt Recovery Tribunal (DRT), Mumbai
- District & Sessions Court, Mumbai
- National Consumer Disputes Redressal Commission
Area Of Expertise
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