Bar Council ID
D/182/2016
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- Lawyer Profile
Advocate VINAYAK SHARMA
Experience: 5 Years
New Delhi, Delhi
Advocate VINAYAK SHARMA
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Central Administrative Tribunal Principal Bench, New Delhi
- Debt Recovery Tribunal (DRT), Cuttack
- Debts Recovery Appellate Tribunal, Delhi
- Delhi High Court
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
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