Bar Council ID
492/2019
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- Lawyer Profile
Advocate Akshay Dutt Sharma
Experience: 1 Years
Shimla, Himachal Pradesh
Advocate Akshay Dutt Sharma
There is no Peace without Justice
City Of Residence
Shimla
Court Of Practice
- Himachal Pradesh High Court
Area Of Expertise
- Accident & Injuries
- Arbitration & Conciliation
- Banking & Finance
- Business & Industry
- Cheque Bounce
- Civil Law
- Constitutional Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Education
- Environmental & Forest Law
- Family Law
- Food & Drug Law
- General Practice
- Human Rights
- Intellectual Property Rights
- Labour Law
- Media & Entertainment
- Medical Malpractice
- Motor Vehicle Acts & Rules
- Muslim Law
- Others
- Pharma & Health Care
- Property Law
- R.T.I (Right To Information)
- Railways Act & Claim
- Real Estate
- Recovery & Debt
- Securities Law
- Taxation
- Will And Trust
Langauges
- English
- Hindi
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