Bar Council ID
KAR/64/1985
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Advocate Kishan Retired Judge
Experience: 34 Years
Bangalore Urban, Karnataka
Advocate Kishan Retired Judge
About Advocate Kishan Dutt KalaskarKishan Dutt Kalaskar Retd Judge 20 years service as Judge in different capacities. Read and prepared Head Notes for more than 10,000 judgments of different High Courts and Supreme Court. Head Notes published by various Law Publishers. Now preparing Head notes for www.scconline.com. Worked in different capacities and dealt with several categories of cases. Having practical knowledge of law in practice and drafting and counselling.
City Of Residence
Bangalore Urban
Court Of Practice
- Karnataka High Court
Area Of Expertise
- Cheque Bounce
- Civil Law
- Divorce & Alimony
- Family Law
Langauges
- English
- Kannada
- Telugu
- Urdu
- Hindi
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