S K

Bar Council ID

O/489/1984

Advocate S K Rout

Experience: 35 Years
New Delhi, Delhi

Advocate S K Rout

civil

City Of Residence

New Delhi

Court Of Practice
  • Delhi High Court
  • Supreme Court Of India
Area Of Expertise
  • Civil Law
  • Criminal Law
  • Landlord And Tenancy Law
Langauges
  • English
  • Hindi

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