
Bar Council ID
D/1549/2019
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Advocate Vivek Singh Attri
Experience: 13 Years
Shimla, Himachal Pradesh
Advocate Vivek Singh Attri
Practiced in Delhi High Court and Supreme Court. Had been Deputy Advocate General in High Court of H.P. Had been Additional Advocate General in the High Court of Himachal Pradesh
City Of Residence
Shimla
Court Of Practice
- Himachal Pradesh High Court
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Arbitration & Conciliation
- Banking & Finance
- Civil Law
- Contract Act
- Corporate Law
- Family Law
- Pharma & Health Care
Langauges
- English
- Hindi
- Punjabi
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