Bar Council ID
D/4586/2016
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Advocate M J Alam
Experience: 3 Years
New Delhi, Delhi
Advocate M J Alam
Professional rendered to worked for various pioneer Law Firm vis. Amarchand and Mangaldas & Diwan Advocates, sharpen the edge, and working capalities in Corporate laws , and joining Advocacy later, as being member of Bar, made me critical and analytical thinker in dealing with the litigation cases and to got the judgment in our favour.
City Of Residence
New Delhi
Court Of Practice
- Delhi High Court
Area Of Expertise
- Bankruptcy
- Cheque Bounce
- Civil Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Corporate Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Immigration
- Litigation
- Muslim Law
- Property Law
- R.T.I (Right To Information)
- Real Estate
- Recovery & Debt
Langauges
- English
- Hindi
- Bengali
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