Bar Council ID
D/1952/2011
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Advocate Mayank Mikhail Mukherjee
Experience: 9 Years
New Delhi, Delhi
Advocate Mayank Mikhail Mukherjee
I am an Arguing Counsel in Delhi with extensive experience in litigation over numerous trials.
City Of Residence
New Delhi
Court Of Practice
- Competition Commission of India
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- National Consumer Disputes Redressal Commission
- National Green Tribunal
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Bankruptcy
- Business & Industry
- Cheque Bounce
- Civil Law
- Commercial Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Corporate Law
- Criminal Law
- Cyber Law
- General Practice
- Labour Law
- Litigation
- Media & Entertainment
- Others
- Pharma & Health Care
- Property Law
- Real Estate
- Will And Trust
Langauges
- English
- Hindi
- Bengali
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