![Gyan chand](/Images/default_avatar.jpg)
Bar Council ID
D/784/1990
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Advocate Gyan chand Sharma
Experience: 29 Years
New Delhi, Delhi
Advocate Gyan chand Sharma
City Of Residence
New Delhi
Court Of Practice
- Appellate Tribunal for Electricity, Delhi
- Bombay High Court
- Central Administrative Tribunal (CAT) Delhi
- Chhattisgarh High Court
- Debt Recovery Tribunal (DRT), Delhi
- Debts Recovery Appellate Tribunal, Delhi
- Delhi High Court
- District Court Dwarka
- District Court Faridabad
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- Family Court, Delhi
- Himachal Pradesh High Court
- Income Tax Appellate Tribunal (Delhi Bench)
- Income Tax Appellate Tribunal (Delhi G Bench)
- Income Tax Appellate Tribunal (Delhi Smc Bench)
- Intellectual Property Appellate Board (IPAB), Delhi
- Madhya Pradesh High Court
- Madhya Pradesh High Court (Gwalior Bench)
- Madhya Pradesh High Court(Jabalpur Bench)
- Rajasthan High Court
- Rajasthan High Court (Jaipur Bench)
- Supreme Court Of India
- Uttarakhand High Court
Area Of Expertise
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