Bar Council ID
UP04428/84
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Advocate Rajeev Srivastava
Experience: 35 Years
Ghaziabad, Uttar Pradesh
Advocate Rajeev Srivastava
Practising since 1984 at Ghaziabad District Court dealing with the matters of Civil, Criminal, Bail, Matrimonial disputes, Divorce, Domestic violence, Workmen's Compensation, Motor Accident claim, Insurance cases and property disputes including RERA and Consumer Forum
City Of Residence
Ghaziabad
Court Of Practice
- Allahabad High Court
- District Court Ghaziabad
Area Of Expertise
- Accident & Injuries
- Alternative Dispute Resolution
- Cheque Bounce
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Insurance Law
- Motor Vehicle Acts & Rules
- Others
- Real Estate
- Will And Trust
Langauges
- Hindi
- English
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Personal Meeting
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Telephonic Consultation
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Detailed opinion by e-mail
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