![ANAND](https://cspl.blob.core.windows.net/courtkutchehry/ProfilePictures/b4c472f1-1cef-49bd-b043-d367783dc17b-pf.jpg)
Bar Council ID
D/639 B/1988
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Advocate ANAND BALI
Experience: 28 Years
New Delhi, Delhi
Advocate ANAND BALI
An Advocate since 1988 with a record of successful winning cases.
City Of Residence
New Delhi
Court Of Practice
- Allahabad High Court
- Central Administrative Tribunal (CAT) Delhi
- Central Administrative Tribunal Principal Bench, New Delhi
- Delhi High Court
- Himachal Pradesh High Court
- Madhya Pradesh High Court (Gwalior Bench)
- MadhyaPradesh High Court
- Patna High Court
- Punjab and Haryana High Court
- Supreme Court Of India
- Uttarakhand High Court
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Agricultural Law
- Arbitration & Conciliation
- Banking & Finance
- Business & Industry
- Cheque Bounce
- Child Custody
- Civil Law
- Commercial Law
- Consumer Protection
- Contract Act
- Criminal Law
- Divorce & Alimony
- Education
- Family Law
- Labour Law
- Landlord And Tenancy Law
- Litigation
- Muslim Law
- Property Law
- R.T.I (Right To Information)
- Real Estate
- Recovery & Debt
- Trade & Malpractices
- Will And Trust
Langauges
- English
- Hindi
- Punjabi
- Urdu
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