![Anil Kumar](/Images/default_avatar.jpg)
Bar Council ID
D/5/1989
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Advocate Anil Kumar Batra
Experience: 30 Years
Delhi, Delhi
Advocate Anil Kumar Batra
Expertise in Civil Law, Criminal Law, Arbitration Matters
City Of Residence
Delhi
Court Of Practice
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- State Commission Delhi
- Supreme Court Of India
Area Of Expertise
- Arbitration & Conciliation
- Civil Law
- Constitutional Law
- Consumer Protection
- Contract Act
- Criminal Law
Langauges
- English
- Hindi
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