Bar Council ID
1814/J/46/OS
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Advocate Vishal Jogdand
Experience: 14 Years
New Delhi, Delhi
Advocate Vishal Jogdand
Constitutional matters Arbitration & Conciliation Child Custody Civil Law Commercial Law Constitutional Law Contract Act Corporate Law Criminal Law Divorce & Alimony Education Environmental & Forest Law Family Law Food & Drug Law Landlord And Tenancy Law Motor Vehicle Acts & Rules Muslim Law Property Law Recovery & Debt Will And Trust
City Of Residence
New Delhi
Court Of Practice
- Bombay High Court
- Delhi High Court
- National Consumer Disputes Redressal Commission
- National Green Tribunal
- Supreme Court Of India
Area Of Expertise
- Constitutional Law
Langauges
- English
- Hindi
- Marathi
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