Bar Council ID
P/1924/2015
- Lawyer Search
- Lawyer Profile
Advocate Vikas laller
Experience: 6 Years
Kaithal, Haryana
Advocate Vikas laller
civil criminal
City Of Residence
Kaithal
Court Of Practice
- District Court Kaithal
Area Of Expertise
- Civil Law
- Contract Act
- Criminal Law
- Cyber Law
- Divorce & Alimony
- Family Law
- Human Rights
- Labour Law
Langauges
- English
- Hindi
- Punjabi
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