Bar Council ID
P-26/99, UK-4579/04
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Advocate Pankaj Miglani
Experience: 20 Years
Nainital, Uttaranchal
Advocate Pankaj Miglani
Ashish Kumar Vs. State Of Uttarakhand & Others Sunita Vs. District Magistrate, Haridwar & Others Ishwar Chand Sharma Vs. Satendra Kumar & Another Udham Singh Nagar District Cooperative Bank Ltd. & Other... Vs. Anjula Singh & Others Ram Gopal & Another Vs. Indian Institute Of Petroleum Bharat Heavy Electricals Limited And Another Vs. Rishipal Director, Indian Institute Of Technology, Roorkee, Distr... Vs. Pushpa Doval & Others Ashu Dhiman & Others Vs. Smt. Jyoti Dhiman & Others
City Of Residence
Nainital
Court Of Practice
- District Court Haridwar
- District Court Nainital
- Supreme Court Of India
- Uttarakhand High Court
Area Of Expertise
- Administrative Law
- Arbitration & Conciliation
- Banking & Finance
- Cheque Bounce
- Civil Law
- Constitutional Law
- Corporate Law
- Criminal Law
- Labour Law
Langauges
- Hindi
- English
- Punjabi
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